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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(3)(a) in The Punjab Liquor Licence Rules, 1956

(a)[ The licensee shall sell foreign liquor including beer, wine and ready to drink beverages in retail for consumption on the premises only to residents in his hotel;] [Substituted vide Punjab Government Notification No. G.S.R. 24/P.A. 1/14/Sections 31, 32 and 58/Amd. (160)/2004 dated 29.3.2004.]