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Kunal Kanti Jha vs Alipurduar B. Ed. Training College on 9 September, 2022

Bench: B.R. Gavai, C.T. Ravikumar

     ITEM NO.55                                 COURT NO.13                   SECTION XVI

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave    to   Appeal   (C)   No(s).    15714-
     15715/2022

     (Arising out of impugned final judgment and order dated 02-09-2022
     in CPAN No. 53/2022 02-09-2022 in CAN No. 2/2022 passed by the High
     Court Of Calcutta Circuit Bench At Jalpaiguri)

     KUNAL KANTI JHA                                                          Petitioner(s)

                                                         VERSUS

     ALIPURDUAR B. ED. TRAINING COLLEGE & ANR.                                Respondent(s)


     (IA No. 131139/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT AND IA No. 131455/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 09-09-2022 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE C.T. RAVIKUMAR


     For Petitioner(s)
                                        Mr.   Gourab Banerji, Sr. Adv.
                                        Mr.   Joydeep Mazumdar, Adv.
                                        Mr.   Debojyoti Bhattacharya, Adv.
                                        Mr.   Prakash Talukdar, Adv.
                                        Mr.   T.S. Sundaram, Adv.
                                        Mr.   Amit Pawan, AOR

     For Respondent(s)
                                        Mr. Nakul Mohta, Adv.
                                        Ms. Misha Rohatgi Mohta, Adv.
                                        Mr. Bharat Monga, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List these matters on 12.09.2022.

(DEEPAK SINGH) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR