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State of Uttar Pradesh - Section

Section 642 in The General Rules (Civil), 1957

642. Service Books and Character Rolls.

- Service Books and Character Rolls shall be maintained in accordance with the provisions contained in Subsidiary Rules 135 to 141 framed by the State Government under Fundamental Rules 74 (a) (iv). Whenever an official applies for leave of absence other than casual leave, his Service Book and Character Roll shall be called for and examined by the head of the office.