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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(1)The standing and ad hoc committees shall consist of the Director of the Institute as ex officio member who shall act as Secretary and such number of other members as are considered necessary by the Institute.