Gauhati High Court
Page No.# 1/2 vs Smt. Chandanmati Sah Kanu (Since ... on 5 March, 2025
Page No.# 1/20
GAHC010222452023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3637/2023
SRI SREERAM PRASAD GUPTA @ KANU and ANR
S/O LATE HARICHARAN KANU, R/O KOCHGAON, BISWANATH CHARIALI,
P.O. and P.S. BISWANATH CHARIALI, DIST. SONITPUR, ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
VERSUS
SMT. CHANDANMATI SAH KANU (SINCE DECEASED) and 10 ORS
W/O LATE BADRI PRASAD KANU, R/O VILL. HANUMANGANJ, P.O.
HANUMANGANJ, DIST. BALLIA, UTTAR PRADESH
2:SMTI SUGANDHI SAH KANU
W/O LATE RAMA KANT KANU
R/O VILL. AND P.O.TARIBARAGAON dIST. BALLIA
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI (SINCE DECEASED)
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
4:SMTI SARDHA DEVI KANU
Page No.# 2/20
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU RAILWAY BAZAR
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIKA PRASAD KANU
S/O LATE JHINGARAM KANU
R/O VILLAGE KOCHGAON
P.O. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:RINKU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:MANJU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
Page No.# 3/20
UTTAR PRADESH.
10:MIRA GUPTA
W/O MANIK CHAND GUPTA( KOTAWALA)
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHADRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH
Advocate for the Petitioner : MR. N N JHA, MR. S SAHU
Advocate for the Respondent : MS. J DAS,
Linked Case : RSA/287/2018
SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
VERSUS
SMTI CHANDMATI SAH KANU AND 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
Page No.# 4/20
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
2:SMTI. MONORAMA DEVI
W/O SRI TANKESAR GUPTA
R/O PARSUPUR
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
W/O SRI HARIHAR PRASA KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI 781012
DIST. KAMRUP (M)
ASSAM.
5:SRI DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DISTA. BISWANATH
ASSAM.
6:SRI JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:SRI PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
Page No.# 5/20
8:SMTI MANJU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:SMTI RINKU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CH. GUPTA (KOTAWALA)
R/O VILL. SUKHPURA
P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
11:SMTI. KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MR. S SAHU appearing for SMTI CHANDMATI SAH KANU AND
10 ORS
Linked Case : I.A.(Civil)/43/2024
SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
VERSUS
Page No.# 6/20
SMTI CHANDMATI SAH KANU (SINCE DECEASED AND 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOUDHURY appearing for SMTI CHANDMATI SAH KANU
(SINCE DECEASED AND 10 ORS
Linked Case : RSA/136/2018
SRI SREERAM PRASAD GUPTA and KANU and ANR
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
2: RIKAR PRASAD GUPTA @ KANU
BOTH SONS OF KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
VERSUS
SMT. CHANDANMATI SAH KANU and 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH
2:SMTI MONORAMA DEVI
W/O SRI TANKESWAR GUPTA
R/O PARSUPUR
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
Page No.# 7/20
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
8:SMTI MANJU GUPTA
9:SMTI RINKU GUPTA
BOTH DAUGHTERS OF JAWAHIRLAL KANU
ALL ARE R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CHAND GUPTA KOTAWALA
R/O VILL. SUKHPURA
P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
Page No.# 8/20
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOUDHURY (R1-5) appearing for SMT. CHANDANMATI
SAH KANU and 10 ORS
Linked Case : I.A.(Civil)/3639/2023
SRI SREERAM PRASAD GUPTA @ KANU and ANR
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
VERSUS
SMT. CHANDANMATI SAH KANU (SINCE DECEASED) and 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH
2:SMTI SUGANDHI SAH KANU
W/O LATE RAMA KANT KANU
R/O VILL. AND P.O.TARIBARAGAON dIST. BALLIA
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI (SINCE DECEASED)
Page No.# 9/20
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU RAILWAY BAZAR
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIKA PRASAD KANU
S/O LATE JHINGARAM KANU
R/O VILLAGE KOCHGAON
P.O. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:RINKU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
Page No.# 10/20
UTTAR PRADESH.
9:MANJU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:MIRA GUPTA
W/O MANIK CHAND GUPTA( KOTAWALA)
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHADRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOWDHURY appearing for SMT. CHANDANMATI SAH
KANU (SINCE DECEASED) and 10 ORS
Linked Case : I.A.(Civil)/3640/2023
SRI SREERAM PRASAD GUPTA @ KANU and ANR
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
Page No.# 11/20
ASSAM.
VERSUS
SMT. CHANDANMATI SAH KANU and 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH
2:SMTI SUGANDHI SAH KANU
W/O LATE RAMA KANT KANU
R/O VILL. AND P.O.TARIBARAGAON dIST. BALLIA
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI (SINCE DECEASED)
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU RAILWAY BAZAR
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIKA PRASAD KANU
S/O LATE JHINGARAM KANU
R/O VILLAGE KOCHGAON
P.O. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
Page No.# 12/20
DIST. BALLIA
UTTAR PRADESH.
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:RINKU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:MANJU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:MIRA GUPTA
W/O MANIK CHAND GUPTA( KOTAWALA)
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHADRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOWDHURY appearing for SMT. CHANDANMATI SAH
KANU and 10 ORS
Page No.# 13/20
Linked Case : I.A.(Civil)/3638/2023
SRI SREERAM PRASAD GUPTA @ KANU and ANR
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
S/O LATE HARICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM.
VERSUS
SMT. CHANDANMATI SAH KANU (SINCE DECEASED) and 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH
2:SMTI SUGANDHI SAH KANU
W/O LATE RAMA KANT KANU
R/O VILL. AND P.O.TARIBARAGAON dIST. BALLIA
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI (SINCE DECEASED)
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU RAILWAY BAZAR
Page No.# 14/20
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIKA PRASAD KANU
S/O LATE JHINGARAM KANU
R/O VILLAGE KOCHGAON
P.O. BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:RINKU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:MANJU GUPTA
D/O JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:MIRA GUPTA
W/O MANIK CHAND GUPTA( KOTAWALA)
Page No.# 15/20
R/O VILL. HANUMANGANJ
KOTAWALA
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHADRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOUDHURY appearing for SMT. CHANDANMATI SAH
KANU (SINCE DECEASED) and 10 ORS
Linked Case : I.A.(Civil)/3540/2023
SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
VERSUS
SMTI CHANDMATI SAH KANU AND 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
2:SMTI. MONORAMA DEVI
W/O SRI TANKESAR GUPTA
R/O PARSUPUR
Page No.# 16/20
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
W/O SRI HARIHAR PRASA KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI 781012
DIST. KAMRUP (M)
ASSAM.
5:SRI DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DISTA. BISWANATH
ASSAM.
6:SRI JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:SRI PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:SMTI MANJU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
Page No.# 17/20
9:SMTI RINKU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CH. GUPTA (KOTAWALA)
R/O VILL. SUKHPURA
P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
11:SMTI. KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
------------
Advocate for : MR. N N JHA
Advocate for : MR. B CHOUDHURY appearing for SMTI CHANDMATI SAH
KANU AND 10 ORS
Linked Case : I.A.(Civil)/41/2024
SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
VERSUS
SMTI CHANDMATI SAH KANU AND 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
Page No.# 18/20
------------
Advocate for : MR. N N JHA
Advocate for : MS. B CHOUDHURY appearing for SMTI CHANDMATI SAH KANU
AND 10 ORS
Linked Case : I.A.(Civil)/1664/2018
SRI SREERAM PRASAD GUPTA and KANU and ANR
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
2: RIKAR PRASAD GUPTA @ KANU
BOTH SONS OF KOCHGAON
BISWANATH CHARIALI
P.O. and P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
VERSUS
SMT. CHANDANMATI SAH KANU and 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH
2:SMTI MONORAMA DEVI
W/O SRI TANKESWAR GUPTA
R/O PARSUPUR
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
W/O SRI HARIHAR PRASAD KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP M
ASSAM.
Page No.# 19/20
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI-781012
DIST. KAMRUP M
ASSAM.
5:DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
6:JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
7:PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
8:SMTI MANJU GUPTA
9:SMTI RINKU GUPTA
BOTH DAUGHTERS OF JAWAHIRLAL KANU
ALL ARE R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CHAND GUPTA KOTAWALA
R/O VILL. SUKHPURA
P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
11:SMTI KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
Page No.# 20/20
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Advocate for : MR. N N JHA
Advocate for : MS. B CHOUDHURY (R1-5) appearing for SMT. CHANDANMATI
SAH KANU and 10 ORS
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
05.03.2025 Appellant/applicant and the respondents are not represented today. List this matter after 2 (two) weeks.
JUDGE Comparing Assistant