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Supreme Court - Daily Orders

Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board on 12 July, 2017

     ITEM NO.122                         REGISTRAR COURT. 1                SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                  No(s).
     11980-11981/2017


     DDA (SLUM) SC/ST ENGINEER ASSOCIATION (REGD) & ORS.Petitioner(s)

                                                   VERSUS

     DELHI URBAN SHELTER IMPROVEMENT BOARD & ORS.                       Respondent(s)


     Date : 12-07-2017 These petitions were called on for hearing today.


     For Petitioner(s)
                                       M/s Mitter & Mitter Co., AOR

     For Respondent(s)
                                        Mr. Pramod Gupta, Adv.
                                       Gaurav Kejriwal, AOR
                                       Ms. Akanksha Choudhary, Adv.
                                       Uttara Babbar, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R
SLP(C) No.11980/2017

Four weeks' time is granted to respondent Nos.1, 9, 13 and 16 for filing counter affidavit.

Respondent Nos.5 and 12 have been served but no one has put in appearance.

The Ld. Counsel for the petitioner to take fresh steps for service of respondent Nos.2 to 4, 6 to 8, 10, 11, 14, 15 Signature Not Verified and 17 within two weeks.

Digitally signed by RUPAM DHAMIJA Date: 2017.07.18

Notice thereafter be issued. 10:23:20 IST Reason:

Item No.122 -2- SLP(C) No.11981/2017
Four weeks' time is granted to respondent Nos.1 and 2 for filing counter affidavit. Respondent Nos.3 to 5 have been served but no one has put in appearance.
List again on 10.8.2017.
Mr. RAJESH KUMAR GOEL Registrar