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State of Rajasthan - Section

Section 2 in Rajasthan General Clauses Act, 1955

2. Repeal.

— The Jaipur General Clauses Act, 1944, the Alwar State General Clauses Act, 1944, the Mewar General Clauses Act, 1945, the Marwar General Clauses Act, 1948 and other corresponding laws [in force in the Covenanting States or in the Ajmer area or in the Abu area or in the Sunel area] [Substituted by Section 2 of Rajasthan Act Co. 45 of 1957, published in Rajasthan Gazette, Extraordinary, Part IV-A dated 24.12.1957.] are hereby repealed.