Allahabad High Court
The Commissioner Of Income Tax Ii ... vs M/S. Audh Educational Society Kanpur ... on 14 July, 2010
Bench: Devi Prasad Singh, Yogesh Chandra Gupta
Court No. - 27 Case :- INCOME TAX APPEAL No. - 206 of 2006 Petitioner :- The Commissioner Of Income Tax Ii Lucknow Respondent :- M/S. Audh Educational Society Kanpur Road Lucknow Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Neerav Chitravanshi,S.C.Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra Gupta,J. Vakalatnama filed by Sri Neerav Chitravanshi in ITA No.132 of 2006, connected herewith, is taken on record. List in the first week of August, 2010. Copy of memo of appeal ITA No.132 of 2006, be given to Sri Neerav Chitravanshi forthwith.
Order Date :- 14.7.2010 Rajneesh)