Madhya Pradesh High Court
Shubhalay Villa A Partnership Firm vs Vishandas Parwani on 21 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MP-4187-2019 The High Court Of Madhya Pradesh MP-4187-2019 (SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS Vs VISHANDAS PARWANI AND OTHERS) 4 Jabalpur, Dated : 21-01-2020 As prayed by learned counsel for the petitioners, list the matter after two weeks.
Interim relief, if any, shall continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 2020.01.22 15:42:17 +05'30'