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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(2)The Board or the authorised person may at any time enter upon any land in any such area and in such event the provisions of Section 40 shall, mutatis mutandis, apply.