Rajasthan High Court - Jaipur
Ajmer Central Cooperative Bank vs The Judge Labour Court & Indus on 31 May, 2016
Author: Anupinder Singh Grewal
Bench: Anupinder Singh Grewal
THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Civil Writ Petition No.9398/2005 Ajmer Central Cooperative Bank vs The Judge, Labour Court & Industrial Tribunal & Anr. 31.05.2016 HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL None present for petitioner.
The matter has been called twice, but nobody has put in appearance on behalf of the petitioner. It appears that the petitioner has lost interest in the matter. Consequently, the petition is dismissed in default. (ANUPINDER SINGH GREWAL), J.
Sanjay Gaur Jr.PA