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Union of India - Section

Section 94 in Paradip Port Rules, 1966

94. Bad Weather Arrangements

- During the prevalence of adverse or threatening weather, the Master of every vessel in the port is required to attend to the following direction, namely:-
(a)he should not be absent from his vessel between sunset and sunrise.
(b)he should keep his vessel ready in all respects to proceed to sea at short notice. If this is not possible for him, he must communicate the fact at once to the Deputy Conservator.
(c)on the hoisting of the danger signal, he should take all measures for the safety of his vessel, as no further instructions will be furnished by the port authorities.