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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(k)"Institutions" means, unless otherwise specifically mentioned, all the Colleges of Education imparting B.Ed. Course (including those detailed as State wide Institutions).