Manipur High Court
Laishram Sanamatum vs Laishram Ronika Devi on 22 April, 2024
LAIREN Digitally signed
MAYUM byLAIRENMAYUM
INDRAJE INDRAJEET
SINGH
Item No. 58
ET Date: 2024.04.26
00:02:26 +05'30'
IN THE HIGH COURT OF MANIPUR
SINGH AT IMPHAL
Mat. App. No. 10 of 2018
Laishram Sanamatum
Appellant
Vs.
Laishram Ronika Devi
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 08.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet