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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Petroleum Act, 1934

(d)[ "to transport petroleum" means to move petroleum from one place to another in India and includes moving from one place to another in India across a territory which is not part of India;] [ Substituted by Act 24 of 1970, Section 3, for Clause (d) (w.e.f. 1.8.1976).]