Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in Bihar Country Liquor Bottling Rules, 2004 24. For transportation of liquor in bottle from one warehouse to the other warehouse the dates of its issuance and receipt with their time shall be mentioned in the relevant pass.
