Section 54(1)(c) in The Central Industrial Security Force Rules, 2001

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(c) in The Central Industrial Security Force Rules, 2001

(c)remit the case to the authority which made the order or to any other authority directing such authority to make such further enquiry as it may consider proper in the circumstances of the case; or

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Union of India - Subsection

Section 54(1)(c) in The Central Industrial Security Force Rules, 2001