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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Nagaland - Subsection

Section 83(1) in Nagaland Excise Rules

(1)Each cask or other vessel containing liquor issued from a distillery or warehouse under Clause (4) of Rule 80 above shall bear marks showing clearly the name of such distillery or warehouse, and the number and capacity of the cask, other vessel, and the nature, quantity and strength of its contents.