Delhi High Court - Orders
Pramod Lohiya & Anr vs State & Anr on 25 February, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1689/2019 and CRL.M.A. 12228/2019
PRAMOD LOHIYA & ANR. ..... Petitioners
Through: Mr Anurag Jain, Advocate.
versus
STATE & ANR. ..... Respondents
Through: Ms Kamna Vohra, ASC for State.
SI Lokesh Singh, PS Badli.
Ms Shrishti Gupta, Advocate for R-2
& 3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 25.02.2020
1. The matter cannot be taken up today due to paucity of time.
2. List on 14.07.2020.
VIBHU BAKHRU, J FEBRUARY 25, 2020 RK