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State of Bihar - Section

Section 8 in The Bihar Excise (Settlement of Licences for Retail Sale of Country/Spiced Country Liquor/Foreign Liquor/ Beer and Composite Liquor Shop) Rules, 2007

8. Display of list of shops.

- A list of shops to be settled under lottery system including minimum guaranteed quantity and annual license fee will be displayed in advance in the office of the Licensing Authority, and also at the time of settlement.