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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(c)Any gain or loss on account of foreign exchange risk variation pertaining to the loan amount availed during the construction period;