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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in The Pepsu Court of Wards Act, 2008

(2)Any enactment or document referring to the Patiala Court of Wards Act, 2000, shall, so far as may be, be construed to refer to this Act or the corresponding portion thereof.