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[Cites 0, Cited by 0] [Section 412(1)] [Section 412] [Entire Act]

State of Jharkhand - Subsection

Section 412(1)(c) in Jharkhand Municipal Act, 2011

(c)prohibit, at all times or during any particular hours, entry of any vehicular traffic from, or exit of such vehicular traffic into, any premises from any particular public street carrying such traffic.