Section 1(2)(a) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2)(a) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

(a)render recoverable any sum which during the continuation thereof was irrecoverable or affect the right of a tenant to recover any sum which during the continuance of the Act was recoverable by him thereunder; or

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State of Jharkhand - Subsection

Section 1(2)(a) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000