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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(8) in Bihar Education Code, 1961

(8)Private candidates are required to submit to the Headmaster/Principal *assessment records for the full session like regular candidates in accordance with the instructions issued from time to time by the Bihar School Examination Board. [*It has been abolished]