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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(d) in The Kerala Panchayat Buildings Rules, 2011

(d)Floor area of galleries, mezzanine floors and lofts: -
(i)area of galleries, ie; upper floor of seats in an assembly hall, auditorium [stadium] [Added by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] etc, shall be fully included in the floor area;
(ii)area of mezzanine floors shall be included in the floor area; and
(iii)the area of loft shall not be included in the floor area.