Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(iii) in The West Bengal Correctional Services Act, 1992

(iii)the period of remission, if any, granted by the State Government under section 432 of the Code of Criminal Procedure, 1973;