Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(48) in The Aircraft Rules, 1937 (48)"Rendering a license valid" means the action taken as an alternative to assuming a license, in accepting a license issued by any other Contracting State as the equivalent of an Indian license;
