Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36A] [Entire Act] State of Bihar - Subsection Section 36A(3) in Bihar Private Irrigation Works Act, 1922 (3)The Collector may authorise any person or agency to take over and maintain the irrigation work on behalf of the State Government.
