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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(3) in U.P. Technical University Act, 2000

(3)Any observation made by the State Government be on the annual accounts shall be brought to the notice of the Executive Council and the views of lithe Executive Council, if any, on such observations shall be submitted to the State Government.