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[Cites 0, Cited by 0] [Section 304D(2)] [Section 304D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304D(2)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate ; and