Faisal Ibrahim Nalwala Brother Of ... vs Union Of India And Ors on 1 August, 2019

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Bombay High Court

Faisal Ibrahim Nalwala Brother Of ... vs Union Of India And Ors on 1 August, 2019

Bench: B.P. Dharmadhikari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

CR. APPLICATION IN WRIT PETITION NO. 395 OF 2019
                        In
         CR. WRIT PETITION 2984 OF 2019

 Aamil Noor Mohammed Fruitwala                     ....Applicant
            V/S
 The Union Of India And Ors.                    ....Respondent

WITH CR. WRIT PETITION NO. 2984 OF 2019 Aamil Noor Mohammed Fruitwala ....Petitioner V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3006 OF 2019 Kulsum Shoeb Zarodarwala ....Petitioner V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3007 OF 2019 Kulsum Shoeb Zarodarwala ....Petitioner V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3154 OF 2019 Page 1/3 ::: Uploaded on - 01/08/2019 ::: Downloaded on - 02/08/2019 02:34:41 ::: Chandbibi Abdul Ahad Shaikh Wife Of Detenu ....Petitioner Shaikh Abdul Ahad V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3155 OF 2019 Mobin Iqbal Bagasrawala Brother Of Detenu ....Petitioner Irshad Iqbal Bagasrawala V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3245 OF 2019 Bhavisha Vimal Naria W/o Detenu Vimal ....Petitioner Mohanbhai Naria V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3246 OF 2019 Faisal Ibrahim Nalwala Brother Of Detenu Irfan ....Petitioner I Nalwala V/S Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3284 OF 2019 Ritaben Chetan Sojitra ....Petitioner V/S The Union Of India And Ors. ....Respondent Page 2/3 ::: Uploaded on - 01/08/2019 ::: Downloaded on - 02/08/2019 02:34:41 ::: WITH CR. WRIT PETITION NO. 3325 OF 2019 Ashokbhai Nandha Through Detenu Kalpesh A ....Petitioner Nandha V/S The Union Of India And Ors. ....Respondent WITH CR. WRIT PETITION NO. 3271 OF 2019 Sarika Jignesh Solanki ....Petitioner V/S Directorate Of Revenue Intelligence And Ors. ....Respondent Adv. Nasreen Ayubi i/b Mrs Aisha Mohammed Zubair Ansari For Applicant Mrs. Aruna S.Pai, APP for DRI R.No. 1 & 2 Shri Deepak Thakre a/w Mrs. M.H.Mhatre & J.P.Yagnik, APP for state CORAM : B.P. DHARMADHIKARI & SMT. SWAPNA S. JOSHI, JJ DATE : 1st August, 2019 P.C. :

At the request of learned A.P.P. for state, Stand over to 08/08/2019.

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