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Union of India - Section

Section 50 in The Armed Forces Tribunal (Practice) Rules, 2009

50. Seeking orders of Chairperson for constitution of Full Bench and fixing the date of hearing.

—The Registrar of the referring Bench shall forward a copy of the Order of Reference to the Registrar of the Principal Bench for securing orders of the Chairperson for the constitution of the Full Bench and fixing the date of hearing. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.