Punjab-Haryana High Court
Nanak Chand vs Raminder Kaur And Others on 24 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
Civil Revision No. 5061 of 2003 (O&M)
Nanak Chand ..... Petitioner
vs
Raminder Kaur and others ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present Mr. M. S. Rakkar, Senior Advocate with Mr. P. S. Baath, Advocate, for the petitioner.
Mr. Arun Palli, Senior Advocate with Mr. Sunil Garg, Advocate, for the respondents.
Rajesh Bindal J.
In view of the orders of even date passed in RFA No. 558 of 1994 Nanak Chand vs Amrik Singh (deceased) through LRs and others, this civil revision has become infructuous and the same is dismissed as such.
24.4.2009 ( Rajesh Bindal) vs. Judge