Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act] State of Madhya Pradesh - Subsection Section 118(2)(c) in The M.P. Public Health Act, 1949 (c)that any such article is infected with vermin or by reason of having been used by any person infected with vermin is likely to be so infected; or