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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Nagaland - Subsection

Section 9(5) in The Nagaland University Act, 1989

(5)After considering the representations, if any, made by the University or the management as the case may be, the Visitor may cause to be made such inspection or inquiry as is referred to in sub-section (3).