Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Chartered Accountants (Election to the Council) Rules, 2006 8. Number of members to be elected. - The number of members to be elected from each regional constituency shall be calculated as per the procedure described in Schedule 3.
