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State of Madhya Pradesh - Section

Section 39 in The M.P. Society Registrikaran Adhiniyam, 1973

39. Penalty for contravention of Sections 28 and 31.

- If any society or any person as is referred to in Section 28 and sub-section (2) of Section 31 refuses or neglect to furnish the information or explanation required thereunder the society or such person shall on conviction be punished with fine which may extend to twenty rupees in respect of each such offence.