Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(8) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016 (8)A TPA shall furnish to the insurer and the Authority an annual report and any other return of its activities as may be specified by the Authority.
