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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(c) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

(c)rules of procedure which the Central Co-ordination Committee shall observe in regard to the transaction of business in its meetings under section 7;