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State of Uttar Pradesh - Section

Section 44 in The U.P. Habitual Offenders' Restriction Rules, 1957

44.

The Manager of every settlement shall maintain a register in Form VIII for keeping record of the orders relating to general discipline, conduct and movement of settlers and similar matters passed by him, from time to time. He shall also maintain two notice boards set up at some prominent place in the settlement,-
(i)for giving publicity to the rules and regulations permanently in force in the settlement, and
(ii)for giving publicity to orders passed and direction issued by him, from time to time.