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[Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(4)(v) in The Bihar Panchayat Raj Act, 2006

(v)As soon as the meeting called under this Section commences, the presiding member at the meeting shall read out the motion on which the meeting has been called to consider, before the present members and declare it open for discussion. Any discussion on the motion under this Section shall not be adjourned.