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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(a) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

(a)the maintenance, keeping in repair, lighting and cleansing of the streets in the Sangolli Rayanna Kshetra;