Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977 8. Qualification for Appointment of Teachers. - The qualification for appointment of teachers in minority schools shall be as specified in Annexure III appended to these rules.
