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State of Uttar Pradesh - Section

Section 39 in The U.P. Warehouse Act, 1958

39. [ Savings. [Added by U.P. Act XII of 1964, Section 23.]

- The provisions of this Act shall not apply to any warehouse licensed under the provisions of Central Excises and Salt Act, 1944; Sea Customs Act, 1878, or the Inland Bonded Warehouses Act, 1896 or the rules made thereunder.