Section 61 in THE MAJOR PORT AUTHORITIES ACT, 2021
61. Officers and employees of Adjudicatory Board.
(1)The Adjudicatory Board may, with the previous approval of the Central Government, appoint officers and such other employees as it considers necessary for the efficient discharge of its functions under this Act.(2)The salaries and allowances payable to and other terms and conditions of service of the officers and employees of the Adjudicatory Board, shall be such as may be prescribed.
