Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Employees' State Insurance (Central) Rules, 1950

(1)to advise the Corporation in regard to the constitution, setting up duties and powers of the Regional and Local Medical Benefit Council;