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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Assam - Subsection

Section 124(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)For the execution of any permanent work, the provision of any plant, or the doing of any other thing, which it has power to execute, provide or do;