Kerala High Court
Subin K.P vs The Kerala State Electricity Board on 19 September, 2003
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
THURSDAY, THE 18TH DAY OF DECEMBER 2014/27TH AGRAHAYANA, 1936
WP(C).No. 34488 of 2014 (I)
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PETITIONER :
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SUBIN K.P.,
S/O.GANGADHARAN.K, AGED 32 YEARS,
KRISHNAVIHAR, P.O.,MURINGERI,
VIA ANJARAKANDI, KANNUR-670 612.
BY ADV. SRI.V.RAMKUMAR NAMBIAR
RESPONDENT(S):
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1. THE KERALA STATE ELECTRICITY BOARD,
REPRESENTED BY ITS SECRETARY, VYDYUDHI BHAVAN,
THIRUVANANTHAPURAM-695 004.
2. THE CHIEF ENGINEER,
HUMAN RESOURCE MANAGEMENT,
KERALA STATE ELECTRICITY BOARD, VYDYUDHI BHAVAN,
THIRUVANANTHAPURAM-695 004.
R1 & R2 BY SRI.K.S.ANIL, SC, KSEB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 18-12-2014, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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WP(C).No. 34488 of 2014 (I)
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APPENDIX
PETITIONER(S)' EXHIBITS
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P1- TRUE COPY OF THE CERTIFICATE ISSUED BY THE JOINT CONTROLLER OF
TECHNICAL EXAMINATIONS, KERALA ISSUED ON BEHALF OF THE STATE
BOARD OF TECHNICAL EDUCATION, KERALA.
P2- TRUE COPY OF THE MEMO DATED 19.09.2003 ISSUED BY THE SECOND
RESPONDENT.
P3(A)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD NOVEMBER
2004.
P3(B)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER
2004.
P3(C)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY 2005.
P3(D)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER
2005.
P3(E)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD FEBRUARY,
2006.
P3(F)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD NOVEMBER,
2006.
P3(G)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2007.
P3(H)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
2007.
P3(I)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2008.
2/-
-2-
WP(C).NO.34488/2014
P3(J)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
2008.
P3(K)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2009.
P3(L)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
2009.
P3(M)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2010.
P3(N)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
2010.
P3(O)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTICVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2011.
P3(P)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
2011.
P3(Q)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD FEBRUARY,2012.
P3(R)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD OCTOBER,2012.
P4(A)- TRUE COPY OF THE SUPPLY SCHEDULE FROM NOVEMBER 2012 ISSUED BY
THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
P4(B)- TRUE COPY OF THE SUPPLY SCHEDULE FROM JANUARY 2013 ISSUED BY
THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
P4(C)- TRUE COPY OF THE SUPPLY SCHEDULE FROM MARCH 2013 ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
3/-
-3-
WP(C).NO.34488/2014
P4(D)- TRUE COPY OF THE SUPPLY SCHEDULE FROM MAY2013 ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
P4(E)- TRUE COPY OF THE SUPPLY SCHEDULE FROM JUNE 2013 ISSUED BY THE
ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
P4(F)- TRUE COPY OF THE SUPPLY SCHEDULE FROM SEPTEMBER 2013 ISSUED BY
THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
MUNDAYAD, KANNUR.
P5- TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER
DATED 19.01.2013.
P6- TRUE COPY OF THE REMINDER SUBMITTED BY THE PETITIONER BEFORE
THE SECOND RESPONDENT DATED 20.02.2013.
P7- TRUE COPY OF THE REMINDER ON 08.04.2013 BEFORE THE SECOND
RESPONDENT.
P8- TRUE COPY OF THE REMINDER DATED 27.08.2013.
P9- TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER
DATED 15.11.2014.
RESPONDENT(S)' EXHIBITS: NIL
/TRUE COPY/
P.A.TO.JUDGE
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DAMA SESHADRI NAIDU, J.
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W.P.(c) No. 34488 of 2014
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Dated this the 18th day of December, 2014
JUDGMENT
Heard the learned counsel for the petitioner and the learned Standing Counsel for the respondent Board, apart from perusing the record. Since the issue lies in a narrow compass, this Court proposes to dispose of the writ petition at the admission stage itself.
2. Briefly stated, the petitioner, who joined the service of the respondent Board on 29.09.2003 as Sub Engineer (Electrical), has been continuing on daily wage basis to this day. Seeking regularization, the petitioner is said to have submitted Exhibits P5 to P9 representations before the second respondent. Seeking their expeditious disposal, the petitioner filed the present writ petition.
3. In the facts and circumstances, having regard to the respective submissions of the learned counsel for the petitioner and the learned Standing Counsel for the respondent Board, without expressing any opinion on the merits of the matter, this Court disposes of the present writ petition with a direction to the second respondent to consider Exhibits P5 to P9 W.P.(c) No. 34488 of 2014 2 representations of the petitioner in accordance with law, and pass appropriate orders thereon as expeditiously as possible, at any rate, within a period of two months from the date of receipt of a copy of this judgment.
With the above direction, the writ petition is disposed of. No order as to costs.
DAMA SESHADRI NAIDU JUDGE DMR/-