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Kerala High Court

Subin K.P vs The Kerala State Electricity Board on 19 September, 2003

       

  

   

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT:

                   THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

        THURSDAY, THE 18TH DAY OF DECEMBER 2014/27TH AGRAHAYANA, 1936

                                   WP(C).No. 34488 of 2014 (I)
                                      ----------------------------

PETITIONER :
----------------------

            SUBIN K.P.,
            S/O.GANGADHARAN.K, AGED 32 YEARS,
            KRISHNAVIHAR, P.O.,MURINGERI,
            VIA ANJARAKANDI, KANNUR-670 612.

            BY ADV. SRI.V.RAMKUMAR NAMBIAR

RESPONDENT(S):
----------------------------

        1. THE KERALA STATE ELECTRICITY BOARD,
            REPRESENTED BY ITS SECRETARY, VYDYUDHI BHAVAN,
            THIRUVANANTHAPURAM-695 004.

        2. THE CHIEF ENGINEER,
            HUMAN RESOURCE MANAGEMENT,
            KERALA STATE ELECTRICITY BOARD, VYDYUDHI BHAVAN,
            THIRUVANANTHAPURAM-695 004.

             R1 & R2 BY SRI.K.S.ANIL, SC, KSEB

            THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
            ON 18-12-2014, THE COURT ON THE SAME DAY DELIVERED THE
            FOLLOWING:




sts

WP(C).No. 34488 of 2014 (I)
----------------------------------------

                                           APPENDIX
PETITIONER(S)' EXHIBITS
-------------------------------------

P1-       TRUE COPY OF THE CERTIFICATE ISSUED BY THE JOINT CONTROLLER OF
          TECHNICAL EXAMINATIONS, KERALA ISSUED ON BEHALF OF THE STATE
          BOARD OF TECHNICAL EDUCATION, KERALA.

P2-       TRUE COPY OF THE MEMO DATED 19.09.2003 ISSUED BY THE SECOND
          RESPONDENT.

P3(A)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD NOVEMBER
          2004.

P3(B)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER
          2004.

P3(C)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY 2005.

P3(D)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER
          2005.

P3(E)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD FEBRUARY,
          2006.

P3(F)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD NOVEMBER,
          2006.

P3(G)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2007.

P3(H)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
          2007.

P3(I)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
          EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
          ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2008.

                                                                      2/-

                                     -2-

WP(C).NO.34488/2014


P3(J)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
       2008.

P3(K)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2009.

P3(L)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
       2009.

P3(M)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2010.

P3(N)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
       2010.

P3(O)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTICVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD JANUARY,2011.

P3(P)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD DECEMBER,
       2011.

P3(Q)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD FEBRUARY,2012.

P3(R)- TRUE COPY OF THE SUPPLY SCHEDULES ISSUED BY THE ASSISTANT
       EXECUTIVE ENGINEER, SUB STATION SUB DIVISION, KERALA STATE
       ELECTRICITY BOARD, THALIPARAMBA DURING THE PERIOD OCTOBER,2012.

P4(A)- TRUE COPY OF THE SUPPLY SCHEDULE FROM NOVEMBER 2012 ISSUED BY
       THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

P4(B)- TRUE COPY OF THE SUPPLY SCHEDULE FROM JANUARY 2013 ISSUED BY
       THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

P4(C)- TRUE COPY OF THE SUPPLY SCHEDULE FROM MARCH 2013 ISSUED BY THE
       ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

                                                                    3/-

                                     -3-

WP(C).NO.34488/2014


P4(D)- TRUE COPY OF THE SUPPLY SCHEDULE FROM MAY2013 ISSUED BY THE
       ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

P4(E)- TRUE COPY OF THE SUPPLY SCHEDULE FROM JUNE 2013 ISSUED BY THE
       ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

P4(F)- TRUE COPY OF THE SUPPLY SCHEDULE FROM SEPTEMBER 2013 ISSUED BY
       THE ASSISTANT EXECUTIVE ENGINEER, LINE MAINTENANCE SUB DIVISION,
       MUNDAYAD, KANNUR.

P5-    TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER
       DATED 19.01.2013.

P6-    TRUE COPY OF THE REMINDER SUBMITTED BY THE PETITIONER BEFORE
       THE SECOND RESPONDENT DATED 20.02.2013.

P7-    TRUE COPY OF THE REMINDER ON 08.04.2013 BEFORE THE SECOND
       RESPONDENT.

P8-    TRUE COPY OF THE REMINDER DATED 27.08.2013.

P9-    TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER
       DATED 15.11.2014.




RESPONDENT(S)' EXHIBITS:             NIL




                                                  /TRUE COPY/


                                                  P.A.TO.JUDGE


sts



                DAMA SESHADRI NAIDU, J.
              ---------------------------------------
                W.P.(c) No. 34488 of 2014
             ----------------------------------------
            Dated this the 18th day of December, 2014

                            JUDGMENT

Heard the learned counsel for the petitioner and the learned Standing Counsel for the respondent Board, apart from perusing the record. Since the issue lies in a narrow compass, this Court proposes to dispose of the writ petition at the admission stage itself.

2. Briefly stated, the petitioner, who joined the service of the respondent Board on 29.09.2003 as Sub Engineer (Electrical), has been continuing on daily wage basis to this day. Seeking regularization, the petitioner is said to have submitted Exhibits P5 to P9 representations before the second respondent. Seeking their expeditious disposal, the petitioner filed the present writ petition.

3. In the facts and circumstances, having regard to the respective submissions of the learned counsel for the petitioner and the learned Standing Counsel for the respondent Board, without expressing any opinion on the merits of the matter, this Court disposes of the present writ petition with a direction to the second respondent to consider Exhibits P5 to P9 W.P.(c) No. 34488 of 2014 2 representations of the petitioner in accordance with law, and pass appropriate orders thereon as expeditiously as possible, at any rate, within a period of two months from the date of receipt of a copy of this judgment.

With the above direction, the writ petition is disposed of. No order as to costs.

DAMA SESHADRI NAIDU JUDGE DMR/-