Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 250] [Entire Act] State of Kerala - Subsection Section 250(b) in Kerala Municipality Act, 1994 (b)to furnish particulars in regard to any company of which such employer or head, Secretary or manager, as the case may be, is the agent.